Ran Singh vs State Of U.P. And Others
2017 Latest Caselaw 5505 ALL

Citation : 2017 Latest Caselaw 5505 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Ran Singh vs State Of U.P. And Others on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 564 of 2007
 

 
Appellant :- Ran Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Vinod Sinha,Amitabh Agarwal,Mahesh Sharma,S.K. Mishra
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 30.11.2007 shows that the appellant has not taken steps for summoning the record.

Learned counsel for the appellant prays for and is granted three weeks time to take steps for summoning the lower court record.

List thereafter.

Order Date :- 13.10.2017

Gss

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