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Nayamul Ikram (Since Deceased) & ... vs Ramesh Chand & Others
2017 Latest Caselaw 5504 ALL

Citation : 2017 Latest Caselaw 5504 ALL
Judgement Date : 13 October, 2017

Allahabad High Court
Nayamul Ikram (Since Deceased) & ... vs Ramesh Chand & Others on 13 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1309 of 2007
 

 
Appellant :- Nayamul Ikram (Since Deceased) & Others
 
Respondent :- Ramesh Chand & Others
 
Counsel for Appellant :- Iqbal Ahmad Siddiqui,Ruksana
 
Counsel for Respondent :- D.D. Kushwaha,M.A. Qadeer,P.K. Asthana,Rama Goel Bansal,Shree Ram Gupta,Smt. Abha Gupta
 

 
Hon'ble Bachchoo Lal,J.

Sri Mushtaqim Ahmad, Advocate, holding brief of Sri M.A. Qadeer, learned counsel for the appellants states that the name of Sri M.A. Qadeer has wrongly been shown as counsel for the respondents.

At the request of Sri Mushtaquim Ahmad, list after two weeks showing the name of Sri M.A. Qadeer as counsel for the appellants in place of learned counsel for the respondents.

Order Date :- 13.10.2017

Gss

 

 

 
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