Amar Nath Gupta vs Kishori Lal Gupta & Ors
2017 Latest Caselaw 5503 ALL

Citation : 2017 Latest Caselaw 5503 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Amar Nath Gupta vs Kishori Lal Gupta & Ors on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1090 of 2007
 

 
Appellant :- Amar Nath Gupta
 
Respondent :- Kishori Lal Gupta & Ors
 
Counsel for Appellant :- A.P. Paul,B.B. Paul
 
Counsel for Respondent :- Om Narain Dwivedi,M.K. Mishra,Sanjay Goswami
 

 
Hon'ble Bachchoo Lal,J.

At the request of Ranjana Verma, Advocate,holding brief of Sri B.B.Paul, learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 13.10.2017

Gss

Download the LatestLaws.com Mobile App