M/S Jagdish Paper Mills vs State Of U.P. & Others
2017 Latest Caselaw 5501 ALL

Citation : 2017 Latest Caselaw 5501 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

M/S Jagdish Paper Mills vs State Of U.P. & Others on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 897 of 2008
 

 
Appellant :- M/S Jagdish Paper Mills
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- S.S. Shukla,M.K. Gupta,Pankaj Agarwal
 
Counsel for Respondent :- S.C.,Dr. H.N. Tripathi
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Anuj Agrawal, Advocate, holding brief of Sri Pankaj Agarwal, learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 13.10.2017

Gss

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