Kanpur Development Authority vs Smt. Renu & Others
2017 Latest Caselaw 5500 ALL

Citation : 2017 Latest Caselaw 5500 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Kanpur Development Authority vs Smt. Renu & Others on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 863 of 2008
 

 
Appellant :- Kanpur Development Authority
 
Respondent :- Smt. Renu & Others
 
Counsel for Appellant :- M.C. Tripathi,Pradeep Kumar Tripathi
 
Counsel for Respondent :- Vinod Kumar,Devansh Rathore,Vipin Sinha
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri David Singh, Advocate, holding brief of Sri Pradeep Kumar Tripathi, learned counsel for the appellant, the case is passed over for the day.

List in the week commencing 13.11.2017.

Order Date :- 13.10.2017

Gss

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