Amar S/O Late Durga Singh vs Durga Singh (Now Deceased)
2017 Latest Caselaw 5499 ALL

Citation : 2017 Latest Caselaw 5499 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Amar S/O Late Durga Singh vs Durga Singh (Now Deceased) on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 238 of 2008
 

 
Appellant :- Amar S/O Late Durga Singh
 
Respondent :- Durga Singh (Now Deceased)
 
Counsel for Appellant :- Ranjit Saxena
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Shiv Narain Pandey, Advocate, holding brief of Sri Ranjit Saxena, learned counsel for the appellant, the case is passed over for the day.

List after ten days.

Order Date :- 13.10.2017

Gss

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