Amar Chand And Others vs Shivram And Others
2017 Latest Caselaw 5498 ALL

Citation : 2017 Latest Caselaw 5498 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Amar Chand And Others vs Shivram And Others on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1095 of 2008
 

 
Appellant :- Amar Chand And Others
 
Respondent :- Shivram And Others
 
Counsel for Appellant :- Sujeet Kumar,Chhaya Gupta
 
Counsel for Respondent :- Manish Kumar Nigam
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Sujeet Kumar, learned counsel for the appellants.

List after two weeks.

Order Date :- 13.10.2017

Gss

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