Shahnawaz Khan & Ors vs A.D.J Iii Sitapur & Ors
2017 Latest Caselaw 5497 ALL

Citation : 2017 Latest Caselaw 5497 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Shahnawaz Khan & Ors vs A.D.J Iii Sitapur & Ors on 13 October, 2017

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- MISC. SINGLE No. - 24844 of 2017
 

 
Petitioner :- Shahnawaz Khan & Ors
 
Respondent :- A.D.J Iii Sitapur & Ors
 
Counsel for Petitioner :- Syed Ahmad Jamal
 

 
Hon'ble Rajan Roy,J.

List in week commencing 30.10.2017 to enable the learned counsel for petitioners to file judgment and decree passed in Suit No. 635 of 2004. He shall also file an affidavit indicating as to whether there was any order of temporary injunction in the said suit no. 635 of 2004. If so, copy there of shall be annexed.

Pendency of the writ petition shall not be a ground for stalling the proceedings before the lower court.

Order Date :- 13.10.2017

psd

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