Vishal @ Mamu vs State Of U.P. Thru. Secy. Home And ...
2017 Latest Caselaw 5495 ALL

Citation : 2017 Latest Caselaw 5495 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Vishal @ Mamu vs State Of U.P. Thru. Secy. Home And ... on 13 October, 2017

Bench: Arvind Kumar Tripathi, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 24934 of 2017
 

 
Petitioner :- Vishal @ Mamu
 
Respondent :- State Of U.P. Thru. Secy. Home And Others
 
Counsel for Petitioner :- Vinod Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Shashi Kant,J.

As prayed, put up as fresh on 24.10.2017.

Order Date :- 13.10.2017

Monika

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