Pramod Kumar Tiwari & Another vs Sri Sadakant Addl. Chief Secy. Lok ...
2017 Latest Caselaw 5493 ALL

Citation : 2017 Latest Caselaw 5493 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Pramod Kumar Tiwari & Another vs Sri Sadakant Addl. Chief Secy. Lok ... on 13 October, 2017

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2221 of 2017
 

 
Applicant :- Pramod Kumar Tiwari & Another
 
Opposite Party :- Sri Sadakant Addl. Chief Secy. Lok Nirman Vibhag & Others
 
Counsel for Applicant :- Anand Mani Tripathi
 

 
Hon'ble Rajan Roy,J.

List before another Bench.

Order Date :- 13.10.2017

psd

Download the LatestLaws.com Mobile App