Lucknow Diocesan Trust ... vs Union Of India Thru' Secry., ...
2017 Latest Caselaw 5492 ALL

Citation : 2017 Latest Caselaw 5492 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Lucknow Diocesan Trust ... vs Union Of India Thru' Secry., ... on 13 October, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


 

 
Court No. - 9
 

 
Case :- COMPANY PETITION No. - 1 of 2014
 

 
Petitioner :- Lucknow Diocesan Trust Association And Another
 
Respondent :- Union Of India Thru' Secry., Company Affairs Nad 6 Ors.
 
Counsel for Petitioner :- Praveen Kumar,Pankaj Tripathi,Pradeep Kumar,Praveen Kumar
 
Counsel for Respondent :- A.S.G.I.,Pankaj Tripathi,S.K. Om,Sanjay Kumar Om
 

 
Hon'ble Anjani Kumar Mishra,J.

List on 24.10.2017, along with Company Petition No. 1 of 2013.

Order Date :- 13.10.2017

LN Tripathi

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