Anil Kumar & Others vs Shri Ramendra Kumar Singh, ...
2017 Latest Caselaw 5491 ALL

Citation : 2017 Latest Caselaw 5491 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Anil Kumar & Others vs Shri Ramendra Kumar Singh, ... on 13 October, 2017

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2220 of 2017
 

 
Applicant :- Anil Kumar & Others
 
Opposite Party :- Shri Ramendra Kumar Singh, District Basic Education Officer
 
Counsel for Applicant :- Dharm Raj Misra
 

 
Hon'ble Rajan Roy,J.

Heard.

Issue notice.

Order Date :- 13.10.2017

psd

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