Ramchandra vs Rajesh Kumar Srivastava, Sub ...
2017 Latest Caselaw 5489 ALL

Citation : 2017 Latest Caselaw 5489 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Ramchandra vs Rajesh Kumar Srivastava, Sub ... on 13 October, 2017

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2218 of 2017
 

 
Applicant :- Ramchandra
 
Opposite Party :- Rajesh Kumar Srivastava, Sub Division Officer, Alapur,Ambedk
 
Counsel for Applicant :- Mohammad Aslam Beg,Rakesh Kumar Verma
 

 
Hon'ble Rajan Roy,J.

Heard.

Issue notice.

Order Date :- 13.10.2017

psd

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