Citation : 2017 Latest Caselaw 5487 ALL
Judgement Date : 13 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- CONTEMPT No. - 2216 of 2017 Applicant :- Smt. Meera Rai Opposite Party :- Sri Rajendra Singh, Director Bal Vikas Evam Pushtahar & Othe Counsel for Applicant :- Pawan Kumar Pandey Hon'ble Rajan Roy,J.
Heard.
Issue notice to opposite parties no. 1 and 4.
Order Date :- 13.10.2017
psd
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