Regional Provident Fund ... vs Auto Tractors Limited (In ...
2017 Latest Caselaw 5485 ALL

Citation : 2017 Latest Caselaw 5485 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Regional Provident Fund ... vs Auto Tractors Limited (In ... on 13 October, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


 

 
Court No. - 9
 

 
Case :- COMPANY APPEAL No. - 5 of 2016
 

 
Appellant :- Regional Provident Fund Commissioner
 
Respondent :- Auto Tractors Limited (In Liquidation)
 
Counsel for Appellant :- Amit Negi
 
Counsel for Respondent :- O.L. M.K. Baghari
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri Amit Negi, counsel for the appellant, prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 13.10.2017

LN Tripathi

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