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M/S Grihapravesh Condminium ... vs Subhash Singh The Dy. Registrar ...
2017 Latest Caselaw 5483 ALL

Citation : 2017 Latest Caselaw 5483 ALL
Judgement Date : 13 October, 2017

Allahabad High Court
M/S Grihapravesh Condminium ... vs Subhash Singh The Dy. Registrar ... on 13 October, 2017
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4598 of 2017
 

 
Applicant :- M/S Grihapravesh Condminium Association & Another
 
Opposite Party :- Subhash Singh The Dy. Registrar Firm Societies & Chits
 
Counsel for Applicant :- Alok Rai
 

 
Hon'ble Ashwani Kumar Mishra,J.

After some arguments in the matter, learned counsel for the applicants comes up with a prayer to  withdraw this contempt petition with liberty to approach this Court in case the order passed by the writ court is not complied with, in terms of the directions issued.

Prayer made is allowed.

Contempt petition is dismissed as withdrawn with liberty aforesaid.

Order Date :- 13.10.2017

n.u.

 

 

 
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