Naresh Pal Solanki vs Vimal Kumar Jain And Another
2017 Latest Caselaw 5482 ALL

Citation : 2017 Latest Caselaw 5482 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Naresh Pal Solanki vs Vimal Kumar Jain And Another on 13 October, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


 

 
Court No. - 9
 

 
Case :- CIVIL REVISION DEFECTIVE No. - 130 of 2016
 

 
Revisionist :- Naresh Pal Solanki
 
Opposite Party :- Vimal Kumar Jain And Another
 
Counsel for Revisionist :- Sameer Ranjan,Jai Prakash Mishra
 
Counsel for Opposite Party :- Dinesh Chandra Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

On illness slip of Shri Jai prakash Mishra, counsel for the revisionist, the case is passed over for the day.

Order Date :- 13.10.2017

LN Tripathi

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