Monu Singh vs State Of U.P.
2017 Latest Caselaw 5480 ALL

Citation : 2017 Latest Caselaw 5480 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Monu Singh vs State Of U.P. on 13 October, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34967 of 2017
 

 
Applicant :- Monu Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Keshari Nandan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Anjani Kumar Mishra,J.

This is a second bail application.

The record of the first bail application has not been sent by the office.

Put up on 23.10.2017 along with record of first bail application.

Order Date :- 13.10.2017

LN Tripathi

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