Vijay Bahadur Pandey vs State Of U.P. And Anr.
2017 Latest Caselaw 5479 ALL

Citation : 2017 Latest Caselaw 5479 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Vijay Bahadur Pandey vs State Of U.P. And Anr. on 13 October, 2017

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- U/S 482/378/407 No. - 6872 of 2017
 

 
Applicant :- Vijay Bahadur Pandey
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Rishi Kumar Gupta,Suhas Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh,J.

The petitioner wants to withdraw the petition with liberty to avail other remedies provided in law at appropriate stage of proceedings.

The petition is dismissed accordingly.

Order Date :- 13.10.2017

M/A.

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