Majeed Khan vs Sri Anwar Hussain & Others
2017 Latest Caselaw 5477 ALL

Citation : 2017 Latest Caselaw 5477 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Majeed Khan vs Sri Anwar Hussain & Others on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 809 of 2009
 

 
Appellant :- Majeed Khan
 
Respondent :- Sri Anwar Hussain & Others
 
Counsel for Appellant :- Jitendra Pal Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the week commencing 13.11.2017.

Order Date :- 13.10.2017

Gss

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