Citation : 2017 Latest Caselaw 5476 ALL
Judgement Date : 13 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- CONTEMPT No. - 2173 of 2017 Applicant :- Janak Lali Opposite Party :- Shri Prabhakar Tripathi, Tehsildar, Alapur, Ambedkar Nagar Counsel for Applicant :- Niyaj Ahmad Hon'ble Rajan Roy,J.
Heard.
Issue notice.
Order Date :- 13.10.2017
psd
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