Anand Kishor Lal vs State Of U.P. And Others
2017 Latest Caselaw 5475 ALL

Citation : 2017 Latest Caselaw 5475 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Anand Kishor Lal vs State Of U.P. And Others on 13 October, 2017

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 38867 of 2011
 

 
Petitioner :- Anand Kishor Lal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shesh Kumar,Ashok Gupta
 
Counsel for Respondent :- C.S.C.,Gyan Prakash,Rishikesh Tripathi,S.K.Chaubey
 

 
Hon'ble Surya Prakash Kesarwani,J.

Disposed of.

For order see order of date passed in WRIT - A No. - 38864 of 2011.

Order Date :- 13.10.2017

NLY

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