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Dheerendra Singh vs State Of U.P.
2017 Latest Caselaw 5462 ALL

Citation : 2017 Latest Caselaw 5462 ALL
Judgement Date : 12 October, 2017

Allahabad High Court
Dheerendra Singh vs State Of U.P. on 12 October, 2017
Bench: Umesh Chandra Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 7120 of 2017
 

 
Applicant :- Dheerendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Chandra Srivastava,J.

Counter affidavit filed by learned A.G.A. today is taken on record.

Learned counsel for applicant may file rejoinder affidavit, if any, within one week.

List in the week commencing 30.10.2017.

Order Date :- 12.10.2017

psd

 

 

 
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