Sharda @ Shardha vs State Of U.P.
2017 Latest Caselaw 5460 ALL

Citation : 2017 Latest Caselaw 5460 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Sharda @ Shardha vs State Of U.P. on 12 October, 2017

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 6602 of 2017
 

 
Applicant :- Sharda @ Shardha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Uma Kant Gupta,Mohd. Salman
 
Counsel for Opposite Party :- Govt. Advocate,Pawan Kumar Pandey
 

 
Hon'ble Umesh Chandra Srivastava,J.

Rejoinder affidavit filed on behalf of applicant today is taken on record.

The case is passed over today on the illness of Sri Pawan Kumar Pandey, learned counsel for First Informant.

List on 09.11.2017.

Order Date :- 12.10.2017

psd

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