Uttam vs State Of U.P.
2017 Latest Caselaw 5459 ALL

Citation : 2017 Latest Caselaw 5459 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Uttam vs State Of U.P. on 12 October, 2017

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 6575 of 2017
 

 
Applicant :- Uttam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Kumar Gupta,Manoj Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Chandra Srivastava,J.

On the request of learned A.G.A. two weeks time and no more granted to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List immediately after the expiry of aforesaid period.

Order Date :- 12.10.2017

psd

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