Jibrail vs State Of Up
2017 Latest Caselaw 5458 ALL

Citation : 2017 Latest Caselaw 5458 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Jibrail vs State Of Up on 12 October, 2017

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 6400 of 2017
 

 
Applicant :- Jibrail
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Dhananjai Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Chandra Srivastava,J.

As prayed by learned counsel for applicant, list this matter on 24.10.2017 by which date learned counsel for applicant may file supplementary affidavit explaining therein the criminal history, if any, of the applicant.

Order Date :- 12.10.2017

psd

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