Citation : 2017 Latest Caselaw 5457 ALL
Judgement Date : 12 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- BAIL No. - 6553 of 2017 Applicant :- Shailesh @ Guddu @ Ram Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Abdul Rafey Siddiqui Counsel for Opposite Party :- Govt. Advocate Hon'ble Umesh Chandra Srivastava,J.
As prayed by learned counsel for applicant, list after two months.
Order Date :- 12.10.2017
psd
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