Ram Janak [ Second Bail] vs State Of Up
2017 Latest Caselaw 5456 ALL

Citation : 2017 Latest Caselaw 5456 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Ram Janak [ Second Bail] vs State Of Up on 12 October, 2017

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 5913 of 2017
 

 
Applicant :- Ram Janak [ Second Bail]
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Arvind Kumar Gautam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Chandra Srivastava,J.

Rejoinder affidavit filed today on behalf of applicant is taken on record.

List after Diwali vacation.

Order Date :- 12.10.2017

psd

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