Smt. Pushpa Devi vs State Of Up
2017 Latest Caselaw 5455 ALL

Citation : 2017 Latest Caselaw 5455 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Smt. Pushpa Devi vs State Of Up on 12 October, 2017

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- BAIL No. - 6665 of 2017
 

 
Applicant :- Smt. Pushpa Devi
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Parijat Mishra Belavra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Chandra Srivastava,J.

As prayed by learned counsel for applicant, list on 25.10.2017 peremptorily.

Order Date :- 12.10.2017

psd

Download the LatestLaws.com Mobile App