Smt. Rajeshwari Devi And Others vs Shri Prakash Anand Srivastava And ...
2017 Latest Caselaw 5454 ALL

Citation : 2017 Latest Caselaw 5454 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Smt. Rajeshwari Devi And Others vs Shri Prakash Anand Srivastava And ... on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 499 of 2009
 

 
Appellant :- Smt. Rajeshwari Devi And Others
 
Respondent :- Shri Prakash Anand Srivastava And Others
 
Counsel for Appellant :- Govind Krishna
 
Counsel for Respondent :- Manoj K. Singh,C.K. Rai,Faujdar Rai
 

 
Hon'ble Bachchoo Lal,J.

Sri Govind Krishna, learned counsel for the appellants has sent illness slip.

Learned counsel for the respondents is present. He points out that the appellants have not taken steps in compliance of the order dated 22.5.2009.

The case is passed over for the day.

List after ten days.

Order Date :- 12.10.2017

Gss

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