Kishan Lal And Another vs State Of U.P. Thru Secy. And Others
2017 Latest Caselaw 5453 ALL

Citation : 2017 Latest Caselaw 5453 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Kishan Lal And Another vs State Of U.P. Thru Secy. And Others on 12 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 3542 of 2013
 

 
Petitioner :- Kishan Lal And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Atul Kumar Ist
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Case is passed over on the request made on behalf of the petitioner.

List in the next cause list.

Order Date :- 12.10.2017

pks

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