Parmatma Saran Gupta vs D.I.O.S. & Others
2017 Latest Caselaw 5452 ALL

Citation : 2017 Latest Caselaw 5452 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Parmatma Saran Gupta vs D.I.O.S. & Others on 12 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40811 of 2000
 

 
Petitioner :- Parmatma Saran Gupta
 
Respondent :- D.I.O.S. & Others
 
Counsel for Petitioner :- Shashi Nandan,Rahul Agarwal,Yogesh Agarwal
 
Counsel for Respondent :- C.S.C.,Atul Mehra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Case is passed over on the request made on behalf of the learned counsel for the petitioner.

Order Date :- 12.10.2017

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