Kamala Prasad And Others vs Banaras Hindu University ...
2017 Latest Caselaw 5451 ALL

Citation : 2017 Latest Caselaw 5451 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Kamala Prasad And Others vs Banaras Hindu University ... on 12 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 55366 of 2004
 

 
Petitioner :- Kamala Prasad And Others
 
Respondent :- Banaras Hindu University Varanasi Thru' Registrar & Others
 
Counsel for Petitioner :- Vikram D Chauhan,A.K. Singh,Ashok Khare
 
Counsel for Respondent :- V K Upadhyay,Ajay Singh,Hem Pratap Singh,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list showing the name of Shri Alok Mishra as learned counsel for the B.H.U.

Learned counsel for the petitioner shall inform the other side about this order in writing and obtain a receipt thereof that the matter will be taken up in the next cause list.

Order Date :- 12.10.2017

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