The Director (Sd-7), Army ... vs Mewa Ram
2017 Latest Caselaw 5450 ALL

Citation : 2017 Latest Caselaw 5450 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

The Director (Sd-7), Army ... vs Mewa Ram on 12 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 22663 of 2007
 

 
Petitioner :- The Director (Sd-7), Army Headquarters, New Delhi And Others
 
Respondent :- Mewa Ram
 
Counsel for Petitioner :- K.C. Sinha,A.S.G.I.,Harish Chandra Dubey,Rakesh Sinha
 
Counsel for Respondent :- Arvind Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List after three weeks on 06.11.2017 to enable Shri Pankaj Saxena, learned counsel for the Union of India to seek instruction in the matter.

Order Date :- 12.10.2017

pks

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