Citation : 2017 Latest Caselaw 5449 ALL
Judgement Date : 12 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 46409 of 2008 Petitioner :- Dr. Lalta Prasad Respondent :- State Of U.P. & Others Counsel for Petitioner :- Dr. V. D. Shukla,Ashish Dwivedi,Ashok Khare Counsel for Respondent :- C. S. C. Hon'ble Bharati Sapru,J.
Hon'ble Siddharth,J.
List revised.
None appears to press the matter.
The matter is dismissed in default.
Interim order, if any, stands vacated.
Order Date :- 12.10.2017
pks
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!