Dinesh Kumar Rai vs State Of U.P. And Others
2017 Latest Caselaw 5448 ALL

Citation : 2017 Latest Caselaw 5448 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Dinesh Kumar Rai vs State Of U.P. And Others on 12 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34689 of 2008
 

 
Petitioner :- Dinesh Kumar Rai
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ajeet Kumar Singh,A.K.Rai,Sanjeev Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned Standing Counsel prays for and is allowed one month's and no more time to file counter affidavit to the amended writ petition.

List thereafter.

Order Date :- 12.10.2017

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