Dr. Satyadeo Pachauri vs State Of U.P. And Others
2017 Latest Caselaw 5447 ALL

Citation : 2017 Latest Caselaw 5447 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Dr. Satyadeo Pachauri vs State Of U.P. And Others on 12 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 73924 of 2010
 

 
Petitioner :- Dr. Satyadeo Pachauri
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Manish Goyal
 
Counsel for Respondent :- C. S. C.,Govind Kumar Singh,Sanjay Kumar Singh,Vinod Kumar Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Issue notice to the petitioner to engage another counsel.

Order Date :- 12.10.2017

pks

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