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Prakash Pandey vs The State Of U.P. Thru' Secretary ...
2017 Latest Caselaw 5446 ALL

Citation : 2017 Latest Caselaw 5446 ALL
Judgement Date : 12 October, 2017

Allahabad High Court
Prakash Pandey vs The State Of U.P. Thru' Secretary ... on 12 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1065 of 2007
 

 
Appellant :- Prakash Pandey
 
Respondent :- The State Of U.P. Thru' Secretary Basic Educatin & Others
 
Counsel for Appellant :- Anand Kumar Pandey,Prabhakar Awasthi,S.M.A. Kazmi
 
Counsel for Respondent :- C.S.C.,Ashok Khare,O.P. Ojha,R.N. Ojha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Lay before another bench of which one of us (Justice Amreshwar Pratap Sahi) is not a member after obtaining nomination from Hon'ble the Chief Justice, if possible in the next cause list.

Order Date :- 12.10.2017

Ishan

 

 

 
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