Jeet Lal & Others vs Ram Asare & Others
2017 Latest Caselaw 5445 ALL

Citation : 2017 Latest Caselaw 5445 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Jeet Lal & Others vs Ram Asare & Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1183 of 2001
 

 
Appellant :- Jeet Lal & Others
 
Respondent :- Ram Asare & Others
 
Counsel for Appellant :- A.K.Yadav,Amish Kumar Srivastava,M.C.Tiwari,R.S. Yadav,Radhey Shyam Yadav,Shiva Shanker Yadav,Suresh Kumar Srivastava
 
Counsel for Respondent :- R.S.Shukla
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted ten days time to file certified copy of plaint of suit by way of a supplementary affidavit.

List thereafter.

Order Date :- 12.10.2017

Gss

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