Ziaul Hasan And Others vs Nafisul Hasan And Others
2017 Latest Caselaw 5444 ALL

Citation : 2017 Latest Caselaw 5444 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Ziaul Hasan And Others vs Nafisul Hasan And Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 977 of 2002
 

 
Appellant :- Ziaul Hasan And Others
 
Respondent :- Nafisul Hasan And Others
 
Counsel for Appellant :- Anil Sharma
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file substitution application with regard to appellant no. 2 Manjoorul Haasn.

List thereafter.

Order Date :- 12.10.2017

Gss

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