V.S. Sharma vs The Banaras State Bank Ltd. & ...
2017 Latest Caselaw 5443 ALL

Citation : 2017 Latest Caselaw 5443 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

V.S. Sharma vs The Banaras State Bank Ltd. & ... on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 907 of 2002
 

 
Appellant :- V.S. Sharma
 
Respondent :- The Banaras State Bank Ltd. & Others
 
Counsel for Appellant :- Sanjay Mishra,K.D.Tiwari,N.Chaturvedi,Sanjeev Mishra,Suneel Rai,V.K. Agnihotri
 
Counsel for Respondent :- Vipin Sinha
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 12.10.2017

Gss

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