Shyam Narain Mehrotra vs State Of U.P. Thru' Collector & ...
2017 Latest Caselaw 5442 ALL

Citation : 2017 Latest Caselaw 5442 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Shyam Narain Mehrotra vs State Of U.P. Thru' Collector & ... on 12 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 50234 of 2004
 

 
Petitioner :- Shyam Narain Mehrotra
 
Respondent :- State Of U.P. Thru' Collector & Ors.
 
Counsel for Petitioner :- Pankaj Bhatia,Manish Tandon,Ravi Kant
 
Counsel for Respondent :- C.S.C.,Govind Saran,Tarun Agarwal
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List in the next cause list, showing the name of learned A.S.G.I. as counsel for the respondent.

Order Date :- 12.10.2017

Ishan

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