Aarna Bharat Gas Gramin L.P.G. ... vs Secretary, Ministry Of Power, ...
2017 Latest Caselaw 5441 ALL

Citation : 2017 Latest Caselaw 5441 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Aarna Bharat Gas Gramin L.P.G. ... vs Secretary, Ministry Of Power, ... on 12 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 71196 of 2013
 

 
Petitioner :- Aarna Bharat Gas Gramin L.P.G. Vitrak
 
Respondent :- Secretary, Ministry Of Power, Govt.Of India & 2 Others
 
Counsel for Petitioner :- R.K. Dey,Chandreshwar Prasad,Roshan Kumar Singh,Subhash Chandra Yadav,Yogesh Agarwal
 
Counsel for Respondent :- C.S.C.,A.S.G.I.(2013/8523),K.M. Mishra,N.C. Nishad
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Rejoinder affidavit is under preparation.

List in the next cause list.

Order Date :- 12.10.2017

pks

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