Ashok Kumar Sharma vs State Bank Of India And Another
2017 Latest Caselaw 5440 ALL

Citation : 2017 Latest Caselaw 5440 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Ashok Kumar Sharma vs State Bank Of India And Another on 12 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 58473 of 2013
 

 
Petitioner :- Ashok Kumar Sharma
 
Respondent :- State Bank Of India And Another
 
Counsel for Petitioner :- Amrendra Nath Tripathi,A.K. Srivastava
 
Counsel for Respondent :- Satish Chaturvedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List after two weeks to enable the learned counsel for both the sides to seek instruction in the the matter.

Order Date :- 12.10.2017

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