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Dharmendra Kumar vs Indian Oil Corporation Ltd. And ...
2017 Latest Caselaw 5438 ALL

Citation : 2017 Latest Caselaw 5438 ALL
Judgement Date : 12 October, 2017

Allahabad High Court
Dharmendra Kumar vs Indian Oil Corporation Ltd. And ... on 12 October, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 46966 of 2013
 

 
Petitioner :- Dharmendra Kumar
 
Respondent :- Indian Oil Corporation Ltd. And Another
 
Counsel for Petitioner :- Prabhakar Tripathi,Satendra Kumar
 
Counsel for Respondent :- Shri Prakash Padia,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Case is passed over on the request made on behalf of the learned counsel for the petitioner.

Order Date :- 12.10.2017

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