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Ziaul Rehman vs Smt. Hasna Devi
2017 Latest Caselaw 5436 ALL

Citation : 2017 Latest Caselaw 5436 ALL
Judgement Date : 12 October, 2017

Allahabad High Court
Ziaul Rehman vs Smt. Hasna Devi on 12 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 975 of 2002
 

 
Appellant :- Ziaul Rehman
 
Respondent :- Smt. Hasna Devi
 
Counsel for Appellant :- S.U. Khan
 

 
Hon'ble Bachchoo Lal,J.

Learned Standing Counsel pointed out that Sri S.U.Khan, learned counsel for the appellant has been elevated to the Bench of this court ( now retired).

Issue notice to the appellant to engage another counsel returnable at an early date.

List after service of notice upon the appellant.

Order Date :- 12.10.2017

Gss

 

 

 
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