Behari vs Shanker Lal And Another
2017 Latest Caselaw 5433 ALL

Citation : 2017 Latest Caselaw 5433 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Behari vs Shanker Lal And Another on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 935 of 2002
 

 
Appellant :- Behari
 
Respondent :- Shanker Lal And Another
 
Counsel for Appellant :- Manoj Misra
 
Counsel for Respondent :- V.D. Ojha
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondent pointed out that Sri Manoj Misra, learned counsel for the appellant has been elevated to the Bench of this court.

Issue notice to the appellant to engage another counsel returnable at an early date.

List after service of notice upon the appellant.

Order Date :- 12.10.2017

Gss

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