Tej Pal Singh And Others vs Dal Chand And Others
2017 Latest Caselaw 5429 ALL

Citation : 2017 Latest Caselaw 5429 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Tej Pal Singh And Others vs Dal Chand And Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 865 of 2002
 

 
Appellant :- Tej Pal Singh And Others
 
Respondent :- Dal Chand And Others
 
Counsel for Appellant :- K.D.Tripathi
 
Counsel for Respondent :- Rajiv Sisodiya
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over for the day.

List after three weeks.

Order Date :- 12.10.2017

Gss

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