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Mustafa Haider Khan & Others vs Smt. Qamar Jahan Begum & Others
2017 Latest Caselaw 5426 ALL

Citation : 2017 Latest Caselaw 5426 ALL
Judgement Date : 12 October, 2017

Allahabad High Court
Mustafa Haider Khan & Others vs Smt. Qamar Jahan Begum & Others on 12 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 801 of 2002
 

 
Appellant :- Mustafa Haider Khan & Others
 
Respondent :- Smt. Qamar Jahan Begum & Others
 
Counsel for Appellant :- Subodh Kumar,Rakesh Kumar Shukla
 
Counsel for Respondent :- Wasim Alam
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Wasim Alam,  learned counsel for the respondents.

List after two weeks.

Order Date :- 12.10.2017

Gss

 

 

 
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