Parsuram vs Khawani Singh And Others
2017 Latest Caselaw 5425 ALL

Citation : 2017 Latest Caselaw 5425 ALL
Judgement Date : 12 October, 2017

Allahabad High Court

Parsuram vs Khawani Singh And Others on 12 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 786 of 2002
 

 
Appellant :- Parsuram
 
Respondent :- Khawani Singh And Others
 
Counsel for Appellant :- M.S.Haq
 
Counsel for Respondent :- J.P.S.Chauhan
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list to press this second appeal.

The second appeal is dismissed in default.

Order Date :- 12.10.2017

Gss

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